Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in The Aircraft (Investigation of Accidents and Incidents) Rules, 2012

(e)"aircraft" means any made line that can derive support in the atmosphere from the reactions of the air other than the reactions of the air against the surface of the earth;