Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119] [Entire Act] State of Arunachal Pradesh - Subsection Section 119(5) in Arunachal Pradesh Panchayat Raj Act, 1997 (5)Every elector shall have the right to· give only one vote in a constituency of a where the number of member to be elected is one.