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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(6) in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

(6)The Selection Committee for the appointment of a teacher, other than a Principal or a Professor shall consist of:-
(a)the Director,
(b)the Director of Medical Education, Uttar Pradesh; (c) Heads of the Departments;
(d)two experts nominated by the President;
(e)such other persons as may be prescribed.