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[Cites 0, Cited by 0] [Section 5(11)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(11)(a) in Haryana Municipal Election Expenditure (Maintenance and Submission of Accounts) Order, 2006

(a)has failed to lodge an account of election expenses within the time and in the manner required under this order; and