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[Cites 0, Cited by 21] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(7) in Tamil Nadu Transparency in Tenders Act, 1998

(7)The Tender Accepting Authority shall intimate the information regarding the name and address of the tenderer whose tender has been accepted along with the reasons for rejection of other tenders to the appropriate Tender Bulletin Officers.