Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28B] [Entire Act] State of Uttar Pradesh - Subsection Section 28B(i) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (i)In clause (j) between the words "joint Committee" and "or Nyaya Panchayat" wherever they occur insert a comma and thereafter the words "Bhumi Prabandhak Samiti";
