Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19E] [Entire Act] State of Uttar Pradesh - Subsection Section 19E(2) in The Subsidiary Rules (2)In assessing the cost of sanitary, water-supply and electric installations the cost of labour shall be included.
