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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(1)(c) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019

(c)the Secretary in charge of Higher Education Department, or his nominee not below the rank of Deputy Secretary to Government;