Delhi High Court - Orders
Rajan Sharma vs Sunworld City Pvt Ltd & Ors on 6 September, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1511/2019
RAJAN SHARMA ..... Petitioner
Through: Mr. Firasat Ali Siddiqui Advocate
versus
SUNWORLD CITY PVT LTD & ORS ..... Respondents
Through: None
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 06.09.2023
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MANMEET PRITAM SINGH ARORA, J SEPTEMBER 6, 2023/hp Click here to check corrigendum, if any This is a digitally signed order.
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