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State of Jammu-Kashmir - Section

Section 17 in Jammu and Kashmir Pre-Conception and Pre-Natal Sex Selection/determination (Prohibition and Regulation) Rules, 2006

17. Allowances to the Members of The State Supervisory Board

— The Ex-officio members and other Government officers appointed to the Board will be entitled to Travelling Allowance and Daily Allowance for attending the meetings of the Board as per the Travelling Allowance Rules applicable to them.