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[Cites 0, Cited by 1] [Section 48(3)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(3)(i) in Motor Vehicles Act, 1939

(i)[ that the vehicle or vehicles shall be used only in a specified area, or on a specified route or routes; [Substituted by Act 56 of 1979, section 22, for clause (i) (w.e.f. 2-3-1970).]