Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Gujarat - Subsection

Section 82(4) in The Gujarat Co-Operative Societies Act, 1961

(4)[ The provisions of sub-sections (1) to (3) shall apply to the societies in the cooperative credit structure subject to the guidelines, if any, issued by the Reserve Bank of India.] [Added by Gujarat 1 of 2008, Section 23 (w.e.f. 8.10.2007).]