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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(1)(xix) in The Baba Farid University of Health Sciences Act, 1998

(xix)one teacher other than Professor or Head of the Department of colleges of nursing and other para-medical sciences by rotation according to age for a period of two years;