(a)The Government may appoint an officer to control the administration of the Abkari Department:- Appoint an officer, who shall be styled the [Commissioner of Excise] [Substituted for 'Superintendent of Abkari Revenue' by Section 2 of Act III of 1106.] and who shall, subject to the general control of the Government have [Control] [Substituted for 'Charge' by Section 3(i) of Act L of 1112.] of the administration of the Abkari Department and of the collection of the Abkari Revenue or of both;
