Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 535(1)] [Section 535] [Entire Act]

State of Haryana - Subsection

Section 535(1)(a) in Punjab Jail Manual

(a)the disease is likely to prove fatal if the prisoner remains in prison;