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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(22) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(22)[ To affiliate/recognise colleges/education institutions for the purpose to grant degrees/diplomas/certificates in agriculture, animal husbandry, agriculture engineering and technology and other allied sciences.] [Inserted by C.G. Act No. 23 of 2002 (w.e.f. 3-5-2002).]