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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(11) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(11)to ensure that expenditure not authorised in the budget, is incurred by any authority, executive, academic officers, other officers and academic and ministerial staff members of the University with the prior sanction of the competent authority.