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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(j) in Punjab Laws (Special Provisions for Regularization of Unauthorized Colonies) Act, 2018

(j)"unauthorized colony" means a colony and includes a building or apartments constructed in such colony, which has been developed by promoter in contravention of the provisions of the Punjab Apartment and Property Regulation Act, 1995 (Punjab Act 14 of 1995).