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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(1)(b) in The Chhattisgarh Gram Nyayalaya Adhiniyam, 1996

(b)for the time being disqualified for being elected under the provisions of the Chhattisgarh Panchayat Raj Adhiniyam, 1993 (No. 1 of 1994) or any other law relating to elections.