Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

State Of Nct Of Delhi vs Tarvinder @ Poly on 6 February, 2023

Author: Yogesh Khanna

Bench: Yogesh Khanna

                                $~24
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    CRL.L.P. 276/2019
                                     STATE OF NCT OF DELHI
                                                                                      ..... Petitioner
                                                      Through: Mr.Yudhvir Singh Chauhan, APP for
                                                               the State with SI Yogesh Poonia, PS
                                                               Sultanpuri.

                                                        versus

                                      TARVINDER @ POLY
                                                                                        ..... Respondent
                                                        Through:   None.

                                      CORAM:
                                      HON'BLE MR. JUSTICE YOGESH KHANNA
                                                       ORDER

% 06.02.2023

1. As sought, fresh notice be issued to respondent through all modes returnable on 03.08.2023.

YOGESH KHANNA, J.

FEBRUARY 06, 2023 VLD Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:07.02.2023 16:01