Delhi High Court - Orders
State Of Nct Of Delhi vs Tarvinder @ Poly on 6 February, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 276/2019
STATE OF NCT OF DELHI
..... Petitioner
Through: Mr.Yudhvir Singh Chauhan, APP for
the State with SI Yogesh Poonia, PS
Sultanpuri.
versus
TARVINDER @ POLY
..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 06.02.2023
1. As sought, fresh notice be issued to respondent through all modes returnable on 03.08.2023.
YOGESH KHANNA, J.
FEBRUARY 06, 2023 VLD Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:07.02.2023 16:01