Section 41(3) in Bihar Entertainments Tax Rules, 1984

[Cites 0, Cited by 0] [Section 41] [Entire Act]

(3)The following fee shall be payable for the grant of copies namely:-

		Ordinary Copy	Urgent Copy
(i)	Copying fee for every 150 words or less of the type writtendocument.	0.50 paise.	1.50 paise.
(ii)	Authentication fee.	1.50 paise.	1.50 paise.

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