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Allahabad High Court

Krisna Nand Rai vs State Of U.P.& 3 Ors. on 6 December, 2018

Author: Sangeeta Chandra

Bench: Sangeeta Chandra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- WRIT - A No. - 38596 of 2013
 

 
Petitioner :- Krisna Nand Rai
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- Rajesh Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mrs. Sangeeta Chandra,J.
 

For orders, see my order of date passed on the leading Writ Petition No. 38594 of 2013.

Order Date :- 6.12.2018 sushma