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State of Odisha - Section

Section 6 in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995

6. Educational qualification.

- In order to be eligible for direct recruitment to the cadre of auditors a candidates must hold a Bachelor's degree from any University incorporated by an Act of the Central or a State Legislature in India or an Educational Institution established by an Act of Parliament or deemed to be a University under Section 3 of the University Grants Commission Act, 1956 or a foreign University approved by the Central Government from time to time.Note-Copies only degree certificates or provisional certificates issued by the University duly attested by a Gazetted Officer as true copies shall be accepted as evidence of educational qualification. The original shall be produced at the time of joining.