Karnataka High Court
Ambravathi vs Smt. Manjula N on 25 April, 2019
Author: John Michael Cunha
Bench: John Michael Cunha
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 25TH DAY OF APRIL 2019
BEFORE
THE HON'BLE MR. JUSTICE JOHN MICHAEL CUNHA
CRIMINAL PETITION NO.5704/2013
BETWEEN
1. AMBRAVATHI
D/O NARASIMAIAH,
AGED ABOUT 28 YEARS,
R/O C/O.KRISHNAPPA,
IVARAKANDAPURA,
POST, BEHIND GOVT. SCHOOL,
HESARAGATTA HOBLI,
BANGALORE NORTH-560015.
2. SRI CHALAVARAJU,
S/O LATE CHALUVAIAH,
AGED ABOUT 60 YEARS,
3. SMT JAYALAKSHMAMMA @ JAYAMMA
W/O LATE CHALAVARAJU,
AGED ABOUT 50 YEARS,
BOTH ARE R/O ALUR POST,
DASANAPURA HOBLI,
BANGALORE NORTH-562123.
4. SRI RAM MURTHY,
S/O CHALAVARAJU,
AGED ABOUT 31 YEARS,
R/O HMT QUARTERS,
INCOME TAX COLONY,
BANGALORE-560032.
2
5. SMT JYOTHI @ THULASAMMA
W/O KRISHNA,
AGED ABOUT 38 YEARS,
R/O ALUR POST,
DASANAPURA HOBLI,
BANGALORE NORTH-562123.
6. SMT SUMA @ SUMANGALA
W/O BYLAPPA,
AGED ABOUT 36 YEARS,
R/O NO.55, 8TH CROSS,
BAGALAGUNTE,
BANGALORE NORTH-560073.
7. SMT GAYATHRI @ GAYATHRAMMA
W/O VENKATESH,
AGED ABOUT 30 YEARS,
R/O NO.31, 2ND MAIN,
7TH CROSS, SANJEEVININAGARA,
MUDALAPALYA,
BANGALORE-560072.
8. SMT LATHA @
PUSHPALATHA
W/O NAGARAJA,
AGED ABOUT 32 YEARS,
R/O NO.217/9, 3RD CROSS,
PRAKASHNAGAR,
MARIYAPPA PALYA,
BANGALORE-560021.
9. NARASIMHAIAH
S/O GANGAIAH,
AGED ABOUT 60 YEARS,
R/O C/O KRISHNAPPA,
IVARAKANDAPURA POST,
BEHIND GOVT. SCHOOL,
HESARAGATTA HOBLI,
BANGALORE NORTH-560073.
3
10. HANUMAKKA @
CHIKKAHANUMAKKA
W/O NARASIMHAIAH,
AGED ABOUT 55 YEARS,
R/O C/O.KRISHNAPPA,
IVARAKANDAPURA POST,
BEHIND GOVT. SCHOOL,
HESARAGATTA HOBLI,
BANGALORE NORTH-560073.
11. MALLIKARJUNA,
S/O OMALLEGOWDA.N.N.
R/O.NO.7/3, 18TH MAIN,
MEI LAYOUT,
HESARAGATTA MAIN ROAD,
NAGASANDRA (POST)
BANGALORE-560073.
... PETITIONERS
(BY SRI V.MAHESHA, ADV. FOR
SRI A.HANUMANTHAPPA, ADV.)
AND
1. SMT. MANJULA N
D/O NAGARAJ,
AGED ABOUT 26 YEARS,
2. KUM SINCHAN G
D/O GIRISHA.C.,
AGED 6 YEARS,
3. MASTER JAGADISH G
S/O GIRISHA.C.,
AGED 4 YEARS,
(SINCE RESPONDENTS NO.2 AND 3 ARE MINORS
REP BY THEIR GUARDIAN
MOTHER RESPONDENT NO.1)
4
ALL ARE R/O AT NO.258/4,
EWS FLAT, 14TH CROSS,
YELAHANKA NEW TOWN,
BANGALORE-560064.
... RESPONDENTS
(BY SRI R P SOMASHEKHARAIAH, ADV.-ABSENT)
THIS CRIMINAL PETITION IS FILED UNDER SECTION 482
OF CR.P.C PRAYING TO SET ASIDE THE ORDER
DATED:01.07.2013 PASSED BY THE M.M.T.C., BANGALORE
PASSED IN CRL.MISC.NO.123/13 AND QUASH ENTIRE
PROCEEDINGS.
THIS CRIMINAL PETITION COMING ON FOR ADMISSION
THIS DAY, THE COURT MADE THE FOLLOWING:-
ORDER
Learned counsel for the petitioners files a memo for withdrawal of the petition. Memo is placed on record.
In view of the said memo, the petition is dismissed as having become infructuous.
Sd/-
JUDGE VM CT-HR