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State of Uttar Pradesh - Section

Section 15 in U.P. Information and Public Relations Department Non-Technical (Nongazetted) Service Rules, 1998

15. Procedure for direct recruitment.

- Direct recruitment to the various categories of posts in the service shall be made in accordance with provision of the Uttar Pradesh Procedure for Direct Recruitment For Group 'C' Posts (Outside the Purview of the Uttar Pradesh Public Service Commission) Rules, 1998.