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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Central Provinces And Berar - Subsection

Section 2(46) in C. P. and Berar General Clauses Act, 1914

(46)'Section' shall mean a section of the [Madhya Pradesh Act] [Substituted for the words 'Provincial Act' by Adaptation Order, 1950.] or Regulation in which the word occurs;