Section 16(2)(a) in The U.P. Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Ministerial Staff And Group 'D' Employees) Rules, 1984

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

(a)The appointment letter shall be sent under the signature of the Manager by registered post to the selected candidate.

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