Supreme Court - Daily Orders
Extra Judicial Execution Victim And ... vs Union Of India And Ors. on 28 September, 2018
Bench: Madan B. Lokur, Uday Umesh Lalit
ITEM NO.303 COURT NO.3 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 129/2012
EXTRA JUDICIAL EXECUTION VICTIM & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 28-09-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE UDAY UMESH LALIT
Dr. Maneka Guruswamy, Adv. (AC)
Mr. Govind Manoharan, Adv.
Mr. D. Abhinav Rao, Adv.
For Petitioner(s) Mr. Colin Gonsalves, Sr. Adv.
Mr. Shreeji Bhavsar, Adv.
Ms. Olivia Bang, Adv.
Ms. Jyoti Mendiratta, AOR
Mr. Satya Mitra, Adv.
For Respondent(s) Mr. K.K. Venugopal, Attorney Gen.
Mr. Maninder Singh, ASG
Mr. Tushar Mehta, ASG
Mr. A.K. Panda, Sr. Adv.
Ms. V. Mohana, Sr. Adv.
Mr. R. Balasubramanian, Adv.
Mr. Sunil J. Mathews, Adv.
Mr. Arvind Kr. Sharma, Adv.
Mr. Rajiv Nanda, Adv.
Mr. Rajat Nair, Adv.
Ms. Sabah Iqbal Siddiqui, Adv.
Mr. R.K. Sharma, Adv.
Ms. Shradha Deshmukh, Adv.
Mr. M.K. Maroria, AOR
Ms. Ashita Chawla, Adv.
Mr. Sunil Mathew, Adv.
Mr. B. V. Balaram Das, Adv.
Mr. B. Krishna Prasad, AOR
Mrs. Anil Katiyar, Adv.
Signature Not Verified
Mr. G.S. Makker, AOR
Digitally signed by
SANJAY KUMAR
Date: 2018.10.03
Manipur
17:07:55 IST
Reason: Mr. V. Giri, Sr. Adv.
Mr. Leishangthem Roshmani Kh, Adv.
Ms. Maibam Babina, Adv.
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Ms. Anupama Ngangom, Adv.
NHRC Mr. Basava Prabhu S. Patil, Sr. Adv.
Mr. Anshuman Ashok, AOR.
Mr. Himanshu Shekhar, AOR
Ms. Mrinmayee Sahu, AOR
Ms. Pinky Behera, AOR
Mr. Satya Mitra, AOR
Manipur H.C. Ms. Sneha Kalita, Adv.
UPON hearing the counsel the Court made the following
O R D E R
To be listed after the pronouncement of Judgment on recusal application in Raj Kumar Brojen [W.P. (Crl.) No. 206/2018] and Lourembam Deben Singh [W.P. (Crl.) No. 205/2018].
(MEENAKSHI KOHLI) (ANITA RANI AHUJA)
COURT MASTER COURT MASTER
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