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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(4) in The Sikh Gurdwaras Act, 1925

(4)The Sikh Gurdwaras and Shrines, Act, 1922 [4 of 1922], is hereby repealed.
This Act came into force on the 1st day of November, 1925, see notification No. 4288-S, dated 12th October, 1925, in the Punjab Gazette, 1925, Part I, page 712.