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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Punjab - Subsection

Section 74(2)(o) in The East Punjab Children Act, 1949

(o)the conditions subject to which a youthful offender may be released on licence under sub-section (1) of section 40 and the from and conditions of such licence;