Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 143] [Entire Act] State of Maharashtra - Subsection Section 143(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (a)the provisions of sections 144 to 150 (both inclusive) apply only to the Bombay area of the State;
