Bombay High Court
M/S. Veekaylal Investment Co-Pvt. Ltd vs Airport Authority Of India And Ors on 24 March, 2021
Author: M.S.Karnik
Bench: Makarand Subhash Karnik
507.wp.2422-20.doc
Bhogale
FARAD CONTINUATION SHEET No.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.2422 OF 2020
WITH
WRIT PETITION ST. NO.5960 OF 2020
WITH
WRIT PETITION ST. NO.3376 OF 2020
Office Noees, t Office
Memoranda of Coram, t
appearances, t Coure's Coure's or Judge's orders
orders or direceions and
Regiserar's orders
Mr. G.S. Godbole I/b. Mr. Sumie S. Koehari
for ehe Peeieioners in WP/2422/2020 and
WPST/5960/2020.
Mr. J.G. Aradwad (Reddy) for ehe Peeieioner in
WPST/3376/2020.
Mr. Arsh Mishra a/w Kaviea Anchan for
Respondene.
CORAM : M.S.KARNIK, J.
DATE : MARCH 24, 2021 P.C. Digitally Noe on board. Taken on board. signed by Urmila Urmila P. Ingle P. Date:
Ingle 2021.03.24
2. No orders. 17:04:09 +0530
3. Liberey eo apply.
(M.S.KARNIK, J.) 1 Of 1