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[Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(4)(b) in The West Bengal Maritime Board Act, 2000

(b)The amount of compensation shall be calculated with reference to the cost of construction of such wharf, dock, quay , stage, jetty, pier, or place of anchorage.