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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(2)(vi) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

(vi)the manner in which an appeal may be preferred before the State Government against the decision of refusal, cancellation or suspension of certificate of registration;