Supreme Court - Daily Orders
Aravind Kumar Trivedi vs Rajeev Mohan . on 12 November, 2014
Bench: Jagdish Singh Khehar, A.K. Sikri
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NOS. 2142-2143 OF 2014
IN
SPECIAL LEAVE PETITION (C) NOS. 17306-17307 OF 2012
Aravind Kumar Trivedi and others … Petitioners
versus
Rajeev Mohan and others … Respondents
O R D E R
Delay of 6 days in filing the review petitions is condoned. The present petitions have been filed by the petitioners for review of the order dated 11.3.2014 passed by this Court in SLP(C) Nos. 17306-17307 of 2012, which were dismissed .
Having carefully gone through the petitions for review and the papers connected therewith, we are satisfied that no case for review has been made out.
The review petitions are, accordingly, dismissed.
………………..……………….……J. (Jagdish Singh Khehar) ………………...………………….…J. (A.K. Sikri) New Delhi;
November 12, 2014.
Signature Not VerifiedDigitally signed by Parveen Kumar Chawla Date: 2014.11.12 17:53:55 IST Reason:
CHAMBER MATTER SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2142-2143/2014 In SLP(C) No. 17306-17307/2012 No(s). ARAVIND KUMAR TRIVEDI & ORS. Petitioner(s) VERSUS RAJEEV MOHAN & ORS. Respondent(s) (with appln. (s) for c/delay in filing review petitions and office report) Date : 12/11/2014 These petitions was circulated today. CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE A.K. SIKRI By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petitions are dismissed. (Parveen Kr. Chawla) (Phoolan Wati Arora) Court Master Assistant Registrar [signed order is placed on the file]