Calcutta High Court
Senbo Engineering Ltd vs Itd Cementation India Ltd on 25 April, 2017
Author: Soumen Sen
Bench: Soumen Sen
ORDER
GA No. 945 of 2017
CS No. 55 of 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
SENBO ENGINEERING LTD.
Versus
ITD CEMENTATION INDIA LTD.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 25th April 2017.
Appearance:
Mr. Abhrajit Mitra, Sr. Advocate Mr. Jishnu Chowdhury, Advocate Mr. Chayan Gupta, Advocate ...for the plaintiff.
Mr. Ajay Krishna Chatterjee, Sr. Advocate Mr. D. N. Sharma, Advocate Mr. R. K. Rai, Advocate Mr. A. Basu, Advocate ...for the defendant.
Affidavit in opposition shall be filed within one week from date. Reply thereto, if any, may be filed within one week thereafter. The matter shall appear under the heading "Chamber Application for Final Disposal" three weeks hence.
(SOUMEN SEN, J.) S. Kumar