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Calcutta High Court

Senbo Engineering Ltd vs Itd Cementation India Ltd on 25 April, 2017

Author: Soumen Sen

Bench: Soumen Sen

ORDER
                              GA No. 945 of 2017
                               CS No. 55 of 2009
                        IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction


                           SENBO ENGINEERING LTD.
                                   Versus
                         ITD CEMENTATION INDIA LTD.


      BEFORE:
      The Hon'ble JUSTICE SOUMEN SEN

Date : 25th April 2017.

Appearance:

Mr. Abhrajit Mitra, Sr. Advocate Mr. Jishnu Chowdhury, Advocate Mr. Chayan Gupta, Advocate ...for the plaintiff.
Mr. Ajay Krishna Chatterjee, Sr. Advocate Mr. D. N. Sharma, Advocate Mr. R. K. Rai, Advocate Mr. A. Basu, Advocate ...for the defendant.
Affidavit in opposition shall be filed within one week from date. Reply thereto, if any, may be filed within one week thereafter. The matter shall appear under the heading "Chamber Application for Final Disposal" three weeks hence.
(SOUMEN SEN, J.) S. Kumar