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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(2)(b) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997

(b)the fee to be paid in respect of any application for grant or renewal of licence and for appeal under this Act;