Section 293 in The U.P. Co-operative Societies Rules, 1968
293.
On receipt of the copy of the Registration Certificate and other documents from the Registrar under Rule 292, the Collector shall cause an entry to be made-(i)in the relevant record to the effect that land contributed by members to the society is under the possession, control and management of the co-operative farming society, and(ii)in the register of co-operative farming societies in Form C.F.-2.
