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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 76(5) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(5)A Market Committee at any time during the year for which any budget has been sanctioned, cause a revised or supplementary budget to be passed and sanction in the same manner as if it were an original budget.