Punjab-Haryana High Court
Kirpal Singh @ Soni vs State Of Punjab And Others on 6 November, 2025
CRW Na.e06d af T0758 Date af Decishwn: $621 20288 Rarpal Singh Ge Soni aw Petitioner Versus State of Punjab and others ao Respandionts weet. ra Cog oe wee.
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