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Jammu & Kashmir High Court - Srinagar Bench

Chief Engineer Power Dev. Deptt vs Commissioner Under Workesmen on 31 March, 2022

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                       S. No. 28
                                                                       Regular list
           IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                                  AT SRINAGAR

                                     OWP No. 2196/2015

            Chief Engineer Power Dev. Deptt              ...Petitioner(s)/Appellant(s)

            Through: None

                                                Vs.

            Commissioner     under      workesmen                   ...Respondent(s)
            compensation PWD Department
            Through: Mr. T. A. Lone, Advocate

            CORAM:
                       HON'BLE MR RAJNESH OSWAL, JUDGE

                                         ORDER

31.03.2022 Dismissed for non-prosecution.

(RAJNESH OSWAL) JUDGE SRINAGAR 31.03.2022 Aadil