Jammu & Kashmir High Court - Srinagar Bench
Chief Engineer Power Dev. Deptt vs Commissioner Under Workesmen on 31 March, 2022
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
S. No. 28
Regular list
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
OWP No. 2196/2015
Chief Engineer Power Dev. Deptt ...Petitioner(s)/Appellant(s)
Through: None
Vs.
Commissioner under workesmen ...Respondent(s)
compensation PWD Department
Through: Mr. T. A. Lone, Advocate
CORAM:
HON'BLE MR RAJNESH OSWAL, JUDGE
ORDER
31.03.2022 Dismissed for non-prosecution.
(RAJNESH OSWAL) JUDGE SRINAGAR 31.03.2022 Aadil