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[Cites 0, Cited by 0] [Section 433(2)] [Section 433] [Entire Act]

State of Nagaland - Subsection

Section 433(2)(b) in Nagaland Municipal Act, 2001

(b)Having the care of a person whom he knows to be suffering from a dangerous disease, cause or permit such person to expose other persons to the risk of infection by his presence or conduct in any street or place as aforesaid;