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Bombay High Court

Jabbir Gulam Rasool Jamal And Anr vs Radio Restaurant And 7 Ors on 29 July, 2019

Author: R.D. Dhanuka

Bench: R.D. Dhanuka

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION

    COMMERCIAL ARBITRATION PETITION LODGING NO. 746 OF 2019

          Jabbir Gulam Rasool Jamal And Anr                       ....Petitioner
                      V/S
          Radio Restaurant And 7 Ors                           ....Respondent

WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS LODGING NO. 1727 OF 2019 In COMMERCIAL ARBITRATION PETITION LODGING NO . 746 OF 2019 Jabbir Gulam Rasool Jamal And Anr ....Petitioner V/S Radio Restaurant And 7 Ors ....Respondent Mr.Satish Shah i/by Mr. P. K. Vyas, Advocate for the Petitioner None for the Respondents Mentioned out of turn CORAM : R.D. DHANUKA, J DATE : 29th July, 2019 P.C. :

At the request of learned advocate for the petitioners, Stand over to 5th August, 2019.
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