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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(w) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(w)"Hazardous substance" means any substance which due to its explosiveness, inflammability, radio-activity, toxic or corrosive properties or other similar characteristics may-