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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1)(c) in The Orissa Nurses and Midwives Registration Act, 1938

(c)shall pay to the Registrar and to the person (if any) appointed to act in his place such salary and such allowances (if any) as the Council may determine.