Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(7) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011 (7)The Block Elementary Education Officer may verify or cause to verify the enrolment of the children before making the final reimbursement.
