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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(1) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(1)Subject to availability of the required facilities in the Circuit House/Bungalow, requests for preparation of lunch, dinner, etc., shall be handled in the manner indicated in Sub-rules (2) to (6).