Bombay High Court
Larsen And Toubro Limited L & T House, ... vs Ms. Rekha Sinha on 28 June, 2019
Author: Sandeep Kashinath Shinde
Bench: Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL STAMP NO. 14061 OF 2019
Larsen And Toubro Limited L & T House, N.m. ....Appellant
Marg, Ballard Estate, Mumbai- 400001
V/S
Ms. Rekha Sinha ....Respondent
Adv. Anand Pai i/b Law Square For Appellant Adv. Somiksha Manik a/w O.Shah i/b PRA Law offices for Respondent CORAM : SANDEEP KASHINATH SHINDE, J DATE : 28th June, 2019 P.C. :
Not on board. Taken on board. Place the petitione on 17/09/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 28/06/2019 ::: Downloaded on - 29/06/2019 04:59:08 :::