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[Cites 0, Cited by 0] [Section 298] [Entire Act]

State of Bihar - Subsection

Section 298(2) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(2)An Inspector may, within the local limits for which he is appointed issue show cause notice or warning to employers regarding the safety, health or welfare of building workers provided under the Act or the rules.