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[Cites 0, Cited by 0] [Section 748] [Entire Act]

State of Punjab - Subsection

Section 748(1) in Punjab Jail Manual, 1996

(1)Cooked food shall be brought to the female enclosure by a convict-cook accompanied by a warder and placed outside the enclosure gate from whence it shall be taken inside by the female warder or a female prisoner.